VIPUL M. PANCHOLI, . HEMANT M. PRACHCHHAK

52 recorded High Court judgment(s) · 2023–2023

Courts

Gujarat High Court

27-WITHDRAWN @ ADM.STAGE	20
38-RULE ABSOLUTE/ALLOWED @ FH	11
40-WITHDRAWN @ FH	5
39-RULE DISCHARGED/DISMISSED @ FH	4
33-CA DISPOSED OF	3
31-NOTICE DISCHARGED @ ADM.STAGE	3
35-ANY OTHER MODE @ ADM.STAGE	2
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	2

CHAUDHARY BHARATBHAI KAJABHAI v. STATE OF GUJARAT — Gujarat High Court (2023-03-16)
DEVRAJ BHOLABHAI DABHI v. M/S BOMBAY MINERALS LTD. THROUGH AUTHORISED OFFICER — Gujarat High Court (2023-03-14)
BHIKHA KANA PARMAR v. M/S BOMBAY MINERALS LTD. THROUGH AUTHORISED OFFICER — Gujarat High Court (2023-03-14)
SIRAJ JAFARBHAI VERASIYA v. M/S BOMBAY MINERALS LTD. THROUGH AUTHORISED OFFICER — Gujarat High Court (2023-03-14)
STATE OF GUJARAT v. NATVARBHAI SHAKERDAS PATEL — Gujarat High Court (2023-03-07)
BHIKHABHAI JAGMALBHAI RABARI v. STATE OF GUJARAT — Gujarat High Court (2023-03-07)
FICOM ORGANICS LTD v. DHARMENDRA H SHAH — Gujarat High Court (2023-03-02)
GUJARAT MARITIME BOARD v. HUSSAIN ABHABHAI KACHA ( DECEASED) — Gujarat High Court (2023-02-28)
SECRETARY DISTRICT PANCHAYAT SERVICE SELECTION COMMITTEE v. PATEL PRIYANKKUMAR DAHYABHAI — Gujarat High Court (2023-02-28)
DHARMESH CHANDRAKANTBHAI JARIWALA v. STATE OF GUJARAT — Gujarat High Court (2023-02-15)