VIPUL M. PANCHOLI,CONCILIATOR - . ANSHIN H. DESAI (SENIOR ADVOCATE, HIGH COURT OF GUJARAT)

112 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• NATIONAL INSURANCE COMPANY LTD. v. BALDEVJI LILAJI THAKORE — Gujarat High Court (2022-06-26)
• NATIONAL INSURANCE CO LTD v. HEIRS AND LEGAL REPRESENTATIVEOF DECDS. RANCHHODBHAI G KOLI — Gujarat High Court (2022-06-26)
• UNITED INDIA INSURANCE CO. LTD v. AJESIBHAI BAJABHAI PANDYA — Gujarat High Court (2022-06-26)
• HITESHBHAI RAMANLAL PATEL v. STATE OF GUJARAT — Gujarat High Court (2022-06-26)
• NEW INDIA INSURANCE CO LTD v. LEGAL HEIRS OF DECD SAMATBHAI ARSHIBHAI ODEDARA — Gujarat High Court (2022-06-26)
• LEGAL HEIRS OF DECD. DINESHBHAI SHANTILAL PATEL v. NATVARBHAI KANJIBHAI PATEL — Gujarat High Court (2022-06-26)
• GANPATSINH BHIMSINH CHAUHAN v. GUNVATSINH CHATURBHAI PADHIYAR — Gujarat High Court (2022-06-26)
• ICICI LOMBARD GENERAL INSURANCE COMPANY LTD v. HIREN JITENDRABHAI @ JITUBHAI PATEL — Gujarat High Court (2022-06-26)
• BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. v. TARAKBHAI MOHANBHAI PRAJAPATI — Gujarat High Court (2022-06-26)
• M/s. EMBRION ART SURAT LLP THROUGH DR PERSIS JASHVANTBHAI VANODIA v. STATE OF GUJARAT — Gujarat High Court (2022-06-26)