LexVIPUL M. PANCHOLI,. CHANDRA SHEKHAR JHA
66 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 66 |
Disposal nature
| ALLOWED | 40 |
| DISMISSED | 15 |
| WITHDRAWN | 3 |
| CONVERTED | 3 |
| PARTLY ALLOWED (DISPOSAL) | 3 |
| DISPOSED | 2 |
Recent judgments
- ARTI KUMARI v. The State of Bihar — Patna High Court (2023-12-11)
- Munna Sah v. The State Of Bihar — Patna High Court (2023-11-01)
- PAWAN YADAV v. THE STATE OF BIHAR — Patna High Court (2023-10-30)
- MD SHAHRUKH RABBANI @ MD SARUKH RABBANI v. THE STATE OF BIHAR — Patna High Court (2023-10-30)
- Vinay Kumar Sharma v. The State Of Bihar — Patna High Court (2023-10-19)
- Mintu Singh @ Dhruv Nath Mishra @ Dhruv Nath Kumar @ Dhruv Nath Parasar v. The State Of Bihar — Patna High Court (2023-10-19)
- Gauri Shankar Singh @ Bhola v. The State Of Bihar — Patna High Court (2023-10-19)
- ARUN KUMAR JHA @ ARUN JHA v. The State of Bihar — Patna High Court (2023-10-19)
- Ranjeet Kumar Jha @ Ranjeet Jha v. The State Of Bihar — Patna High Court (2023-10-19)
- PALAN JHA v. The State of Bihar — Patna High Court (2023-10-19)