LexVIPUL M. PANCHOLI
22,323 recorded High Court judgment(s) · 2014–2022
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 22323 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 10131 |
| 27-WITHDRAWN @ ADM.STAGE | 3870 |
| 58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH | 2722 |
| 40-WITHDRAWN @ FH | 2347 |
| 56-DISPOSED AT ADMISSION STAGE | 991 |
| 28-REJECTED @ ADM.STAGE | 774 |
| 26-DISMISSED @ ADM.STAGE | 363 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 215 |
Recent judgments
- MO. HUSSAIN USMANBHAI MANSURI v. STATE OF GUJARAT — Gujarat High Court (2022-12-09)
- SENIYABHAI VASNABHAI BHABHOR v. STATE OF GUJARAT — Gujarat High Court (2022-10-14)
- AFSHANABEN SALIMBHAI KAYADA v. STATE OF GUJARAT — Gujarat High Court (2022-10-14)
- HUSSEINBHAI MAQSOODBHAI SHAIKHA (MEMON) v. STATE OF GUJARAT — Gujarat High Court (2022-09-30)
- ANIL DHIRUBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2022-09-30)
- HIMANSHUBHAI PRAVINBHA PATEL v. STATE OF GUJARAT — Gujarat High Court (2022-09-23)
- HIMANSHUBHAI PRAVINBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2022-09-23)
- VIJAY @ PRAKASH HIRABAI PATANI v. STATE OF GUJARAT — Gujarat High Court (2022-09-23)
- HIMANSHUBHAI PRAVINBHA PATEL v. STATE OF GUJARAT — Gujarat High Court (2022-09-23)
- IMTIYAZMIYA SUJATMIYA CHAUHAN v. STATE OF GUJARAT — Gujarat High Court (2022-09-16)