LexVIPUL M. PANCHOLI, . A. P. THAKER
195 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 195 |
Disposal nature
| 58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH | 67 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 41 |
| 27-WITHDRAWN @ ADM.STAGE | 34 |
| 59-RULE ISSUED & RULE DISCHARGED/DISMISSED@FH | 14 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 11 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 9 |
| 40-WITHDRAWN @ FH | 4 |
| 26-DISMISSED @ ADM.STAGE | 4 |
Recent judgments
- PUNABHAI MANABHAI MAKWANA v. STATE OF GUJARAT — Gujarat High Court (2022-12-21)
- NAZIR AHAMAD LASSI MAHAMAD THAKKAR v. STATE OF GUJARAT — Gujarat High Court (2022-12-14)
- PRASHANT NARENDRABHAI BAROT v. STATE OF GUJARAT — Gujarat High Court (2022-12-13)
- SUNIL VITHTHALBHAI BARMASE v. NATIONAL INVESTIGATION AGENCY — Gujarat High Court (2022-12-13)
- PAPPUBHAI NARSINGBHAI BHURIYA v. STATE OF GUJARAT — Gujarat High Court (2022-12-12)
- PRATIK DILIPBHAI CHORWADIYA v. STATE OF GUJARAT — Gujarat High Court (2022-12-12)
- MOHAMAD AARIF ABDUL KHALIF SHAIKH v. STATE OF GUJARAT — Gujarat High Court (2022-11-24)
- UMANG BIPINBHAI GAJJAR ADIYECHA(GAJJAR) v. STATE OF GUJARAT — Gujarat High Court (2022-11-24)
- MOHAMMED YUNUS MOHAMMED YUSUF SHAIKH THRO MOHAMMED HARUN MOHAMMED YUSUF SHAIKH v. STATE OF GUJARAT — Gujarat High Court (2022-11-24)
- MOHAMMADSHABIHERJA MOHAMMADANAS ANSARI v. STATE OF GUJARAT — Gujarat High Court (2022-11-23)