VIPUL M. PANCHOLI

118 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• Gopal Paswan @ Gopal Hajara v. State Of Bihar and Anr — Patna High Court (2023-09-15)
• Md. Aftab @ Aftab v. The State Of Bihar — Patna High Court (2023-09-15)
• Abhayank Kumar v. State Of Bihar and Anr — Patna High Court (2023-09-15)
• Rajendra Rai and Ors v. State Of Bihar and Anr — Patna High Court (2023-09-15)
• Mritunjay Kumar Singh v. The State Of Bihar — Patna High Court (2023-09-15)
• Nageshwar Yadav v. The State Of Bihar — Patna High Court (2023-09-15)
• Lalbabu Singh @ Nagendra Singh and Anr v. State Of Bihar and Anr — Patna High Court (2023-09-15)
• Madhav Prasad Trivedi v. State Of Bihar and Anr — Patna High Court (2023-09-15)
• Prabhakar Mani Tiwari and Ors v. State Of Bihar and Anr — Patna High Court (2023-09-15)
• RANJU DEVI v. The State of Bihar — Patna High Court (2023-08-16)