VIPIN SINHA,UMESH CHANDRA TRIPATHI

102 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

102

Disposed off/Decided on merits	86
Dismissed on merits	7
Allowed/Partly Allowed on merits	7
Dismiss other than merit(DD/Non Prosec./Abated)	2

CHUNNU ALIAS OM PRAKASH AND OTHERS v. STATE OF U.P. — Allahabad High Court (2018-11-30)
GANESH UPADHYAYA v. STATE OF U.P. — Allahabad High Court (2018-11-30)
VIMAL KUMAR UPADHYAY @ VIMAL KUMAR v. STATE OF U.P. — Allahabad High Court (2018-11-30)
STATE OF U.P. v. SANJEEW — Allahabad High Court (2018-11-22)
SHAMA @ SHAMA PARVEEN v. State of U.P. AND 5 OTHERS — Allahabad High Court (2018-11-22)
STATE OF U.P. v. PRADEEP CHANDRA — Allahabad High Court (2018-11-22)
STATE OF U.P. v. BIHARI LAL NISHAD and ANOTHER — Allahabad High Court (2018-11-22)
STATE OF U.P. v. CHANDRAPAL SINGH and ANOTHER — Allahabad High Court (2018-11-20)
STATE OF U.P. v. MAHENDRA AND ANOTHER — Allahabad High Court (2018-11-19)
ASHA AND ANOTHER v. state of u.p. and 2 others — Allahabad High Court (2018-11-19)