LexVIPIN SINHA,SIDDHARTH
83 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 83 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 45 |
| Disposed off/Decided on merits | 34 |
| Allowed/Partly Allowed on merits | 4 |
Recent judgments
- RAM CHANDRA AND OTHER v. STATE — Allahabad High Court (2019-08-30)
- BHARAT KUMAR and OTHERS v. STATE — Allahabad High Court (2019-08-30)
- SUBHASH @ PAPPU v. STATE — Allahabad High Court (2019-08-30)
- VIRENDRA BAJPAI v. STATE OF U.P. — Allahabad High Court (2019-08-09)
- BRIJ PAL v. STATE — Allahabad High Court (2019-08-08)
- MAHESH v. STATE — Allahabad High Court (2019-08-06)
- KALLU v. STATE OF U.P. — Allahabad High Court (2019-08-06)
- HAWALDAR v. STATE OF U.P. — Allahabad High Court (2019-08-06)
- SAHADEO v. STATE OF U.P. — Allahabad High Court (2019-08-01)
- MAHESH AND ORS. v. STATE — Allahabad High Court (2019-08-01)