LexVIPIN SINHA,SAURABH SHYAM SHAMSHERY
31 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 31 |
Disposal nature
| Disposed off/Decided on merits | 27 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 3 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- TAHANNUF AND 6 OTHERS v. State of U.P. AD 2 OTHERS — Allahabad High Court (2019-05-03)
- SONAL GOEL AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-03)
- MAMTA VISHWAKARMA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-03)
- CHAMAN SINGH AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-05-03)
- TANVEER ALAM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-03)
- BRIJENDRA SINGH v. STATE OF U.P. — Allahabad High Court (2019-05-03)
- DINESH SINGH AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-03)
- BRIJESH DUBEY @ DIMPAL AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-03)
- SHAMIMUDDIN AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-03)
- ROHIT KUMAR AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-03)