VIPIN SINHA,RAM KRISHNA GAUTAM

39 recorded High Court judgment(s) · 2019–2019

Courts

Allahabad High Court

Disposed off/Decided on merits	32
Dismiss other than merit(DD/Non Prosec./Abated)	6
Allowed/Partly Allowed on merits	1

RAMJI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-02-11)
RINKU KUMAR AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-02-11)
SHAILENDRA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-02-11)
UMESH CHANDR RAI AND ANOTHER v. State of U.P. AND 5 OTHERS — Allahabad High Court (2019-02-11)
BIRENDRA KUMAR JAISWAL AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-02-11)
SITARAM MALLAH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-02-11)
KARE v. STATE — Allahabad High Court (2019-02-11)
TARUN KUMAR AND 2 OTHERS v. State of U.P. AND 2 OTHRS — Allahabad High Court (2019-02-11)
INDER MOHAN AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-02-11)
ANIL KUMAR AND ANOHTERS v. STATE — Allahabad High Court (2019-02-11)