LexVIPIN SINHA,RAJIV GUPTA
110 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 110 |
Disposal nature
| Disposed off/Decided on merits | 88 |
| (unspecified) | 10 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 7 |
| Allowed/Partly Allowed on merits | 4 |
| Dismissed on merits | 1 |
Recent judgments
- CHANDRA ALIAS CHNDR PAL SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-04-24)
- SUSHMA SINGH @ KUSMA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-04-24)
- KM. ANJU AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-04-24)
- SMT. MONIKA HEMNANI AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-04-24)
- SHIVHARI MADDHESHIYA @ VIKKI @ SHIVHARI GUPTA AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-04-24)
- ALMIN @SAFU AND 7 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-04-24)
- ANJALI @ ANJUM AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-04-24)
- LAXMAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-04-24)
- RAJBI @ RAJNI AND 5 ORS. v. STATE OF U.P. AND 3 ORS. — Allahabad High Court (2018-04-24)
- PRADEEP KUMAR MISHRA AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-04-24)