VIPIN SINHA,RAJENDRA KUMAR -IV

55 recorded High Court judgment(s) · 2019–2019

Courts

Allahabad High Court

Disposed off/Decided on merits	46
Allowed/Partly Allowed on merits	7
Dismissed on merits	2

SUBEDAR SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-11-28)
SHEHZAD v. State of U.P. AND ANOTHER — Allahabad High Court (2019-11-28)
State of U.P. v. PRAMOD — Allahabad High Court (2019-11-28)
NARAYAN PRASAD AND 6 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-11-28)
BRIJRANI BAGHEL AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-11-28)
ASHWANI KUMAR SRIVASTAVA v. State of U.P. AND ANOTHER — Allahabad High Court (2019-11-28)
SUNIL KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-11-28)
MANNU YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-11-28)
FAJAR MOHAMMAD v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-11-28)
BALWANT SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-11-28)