VIPIN SINHA,RAJ BEER SINGH

260 recorded High Court judgment(s) · 2019–2019

Courts

Allahabad High Court

260

Disposed off/Decided on merits	231
Dismiss other than merit(DD/Non Prosec./Abated)	17
Allowed/Partly Allowed on merits	10
Dismissed on merits	2

NAVNEET KUMAR PANDEY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-12-07)
SONU YADAV v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2019-12-07)
RAJESH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-12-07)
NEERAJ @ BABU @ NIRAJ KUMAR YADAV v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2019-12-07)
RATAN SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-12-07)
DINESH TANDON AND 7 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-12-07)
AYODHYA PRASAD GUPTA v. State of U.P. AND 5 OTHERS — Allahabad High Court (2019-12-07)
SHALU @ GOVIND v. State of U.P. AND 02 OTHERS — Allahabad High Court (2019-12-07)
MANJUR AALAM AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-12-07)
ARUN @ RAVI AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-12-07)