VIPIN SINHA,PANKAJ BHATIA

953 recorded High Court judgment(s) · 2019–2019

Courts

Allahabad High Court

953

Disposed off/Decided on merits	872
Allowed/Partly Allowed on merits	49
Dismiss other than merit(DD/Non Prosec./Abated)	23
Dismissed on merits	9

RAMBABU v. State of U.P. AND 5 OTHERS — Allahabad High Court (2019-05-31)
SMT. ANJALI JOSHI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-05-31)
TINKU v. State of U.P. AND ANOTHER — Allahabad High Court (2019-05-31)
MOHD. RUSTAM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-31)
WAHEED KHAN AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-31)
KESHAVANAND v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-05-31)
DILSHAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-31)
ASHOK AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-31)
SMT. PRIYANKA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-31)
SUNITA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-31)