LexVIPIN SINHA,NARENDRA KUMAR JOHARI
162 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 162 |
Disposal nature
| Disposed off/Decided on merits | 123 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 18 |
| Allowed/Partly Allowed on merits | 18 |
| Dismissed on merits | 3 |
Recent judgments
- Ms. NAZMA AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-30)
- HASEENA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-30)
- SANJAY AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-30)
- SMT. POONAM v. State of U.P. AND 5 OTHERS — Allahabad High Court (2018-11-30)
- SMT. CHANCHAL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-30)
- SAJID AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-30)
- SMT. SHAIDA v. State of U.P. AND 5 OTHERS — Allahabad High Court (2018-11-30)
- AASHIF KHAN AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-30)
- NIRMAL SINGH AND 4 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-11-30)
- SATYA PAL YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-30)