VIPIN SINHA,MAHBOOB ALI

952 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

952

Disposed off/Decided on merits	765
Dismiss other than merit(DD/Non Prosec./Abated)	93
Allowed/Partly Allowed on merits	64
Dismissed on merits	30

PRAVEEN KUMAR AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-31)
OMKAR BIND AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-31)
PRIVENDRA @ PARVENDRA PAL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-31)
NAND RAM AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-31)
MOOL CHANDRA AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-31)
SMT. RASHMI AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-31)
ANITA DEVI AND 6 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-31)
DEVENDRA AND ANR. v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-05-31)
RAM BHAROSA AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-31)
TAUSEEF AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-31)