LexVIPIN SINHA,JAYANT BANERJI
29 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 29 |
Disposal nature
| Disposed off/Decided on merits | 26 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 2 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- WASIM AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-02-13)
- USHA DEVI v. State of U.P. AND 6 OTHERS — Allahabad High Court (2019-02-13)
- SATYAPRAKASH CHAUBEY @ CHHOTE CHAUBEY AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-02-13)
- DILSHAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-02-13)
- KASHMIRA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-02-13)
- DINESH YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-02-13)
- NAIEM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-02-13)
- MUNNI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-02-13)
- NESAR AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-02-13)
- SMT. GUDIYA YADAV AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-02-13)