LexVIPIN SINHA,J. MUNIR
40 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 40 |
Disposal nature
| Disposed off/Decided on merits | 24 |
| Allowed/Partly Allowed on merits | 10 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 3 |
| Dismissed on merits | 3 |
Recent judgments
- JYOTI AND ANOTHER v. State of U.P. AND 5 OTHERS — Allahabad High Court (2018-09-28)
- SHARANPAL SINGH SETHI AND 2 ORS. v. STATE OF U.P. AND 3 ORS. — Allahabad High Court (2018-05-04)
- DR. ASHFAQ @ NEHAL v. UNION OF INDIA and 3 OTHERS — Allahabad High Court (2018-04-13)
- IMRAN v. UNION OF INDIA and 3 OTHERS — Allahabad High Court (2018-02-19)
- JITENDRA KUMAR YADAV @ JEETU YADAV v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2017-12-21)
- DADDAN v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2017-12-21)
- SUNIL DUBEY v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2017-12-21)
- SARAFUDDIN v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2017-12-21)
- RAHUL AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2017-12-21)
- RAM CHANDRA MAURYA v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2017-12-21)