VIPIN SINHA,IFAQAT ALI KHAN

1,519 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

1519

Disposed off/Decided on merits	1126
Dismissed on merits	276
Allowed/Partly Allowed on merits	58
Dismiss other than merit(DD/Non Prosec./Abated)	55
(unspecified)	4

KULDEEP AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-24)
JANAM SINGH @ BOBBY AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-24)
KAMIL ZAIDI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-24)
UTKARSH AGRAWAL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-24)
HARENDRA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-24)
SHADAB AMZAD @ BUNTY AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-24)
GAGAN AND ANOTHER v. State of U.P. AND 2 OTHER — Allahabad High Court (2019-05-24)
GEETA AND 6 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-05-24)
DEEPAK v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-24)
SUNEEL KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-24)