VIPIN SINHA,GHANDIKOTA SRI DEVI
178 recorded High Court judgment(s) · 2018–2018
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| Allahabad High Court | 178 |
Disposal nature
| Disposed off/Decided on merits | 135 |
| Allowed/Partly Allowed on merits | 22 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 11 |
| Dismissed on merits | 10 |
Recent judgments
- SAHAB LAL VERMA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-21)
- RAMA AND 9 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-21)
- SUNDER CHANDEL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-21)
- MUFTI ASGAR ALI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-21)
- BALWANT SINGH AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-21)
- DEVENDRA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-21)
- NAEEM AHMAD v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-12-21)
- NEERAJ PALIWAL AND 6 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-21)
- VIKAS SAROJ v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-20)
- SADDAM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-20)
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