VIPIN SINHA

4,613 recorded High Court judgment(s) · 2012–2019

Courts

Allahabad High Court

4613

Allowed/Partly Allowed on merits	2614
Dismissed on merits	1330
Disposed off/Decided on merits	357
Dismiss other than merit(DD/Non Prosec./Abated)	296
(unspecified)	13
Cases not falling above	2
Decided in terms of compromise	1

BHARAT KUMAR RAI v. State of U.P. — Allahabad High Court (2019-12-13)
MANOJ PARAS v. State of U.P. — Allahabad High Court (2019-12-11)
JAIPAL SINGH AND ANOTHER v. State of U.P. — Allahabad High Court (2019-12-11)
KUNWAR SAINI v. State of U.P. — Allahabad High Court (2019-12-11)
ALTAF v. State of U.P. — Allahabad High Court (2019-12-11)
MALTI DEVI v. State of U.P. — Allahabad High Court (2019-12-11)
NAVED v. State of U.P. — Allahabad High Court (2019-12-11)
SALMAN v. State of U.P. — Allahabad High Court (2019-12-11)
KAPIL v. State of U.P. — Allahabad High Court (2019-12-11)
KAUSHAL v. State of U.P. AND ANOTHER — Allahabad High Court (2019-12-11)