LexVIPIN SINHA,DAYA SHANKAR TRIPATHI
20 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 20 |
Disposal nature
| Disposed off/Decided on merits | 19 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
Recent judgments
- MEENA SRIVASTAVA v. State of U.P. AND ANR. — Allahabad High Court (2018-02-27)
- NEETU TOMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-02-26)
- MANISH YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-02-26)
- MATIN UDDIN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-02-26)
- PRADEEP SINGH BHADAURIYA AND 9 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-02-26)
- HORILAL AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-02-26)
- VIPIN KUMAR RAI v. State of U.P. AND 2 ORS. — Allahabad High Court (2018-02-26)
- PUNIT BHATIA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-02-26)
- SHAKEEL AHMAD AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-02-26)
- MUNNA v. State of U.P. AND 7 OTHERS — Allahabad High Court (2018-02-26)