VIPIN SINHA,AKHILESH CHANDRA SHARMA

37 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Disposed off/Decided on merits	35
Dismiss other than merit(DD/Non Prosec./Abated)	2

OM PRAKASH v. STATE OF U.P THROUGH PRINCIPLE SECRETARY AND 03 OTHERS — Allahabad High Court (2018-03-14)
RAVESH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-03-13)
RAM CHANDRA SHARMA v. State of U.P. AND ANR. — Allahabad High Court (2018-03-13)
NEELAM RANI AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-03-13)
SANTOSH KUMAR TIWARI v. State of U.P.AND ANOTHER — Allahabad High Court (2018-03-05)
RAJENDRA PRATAP SINGH v. STATE OF U.P. AND 2 ORS. — Allahabad High Court (2018-02-23)
PANKAJ AWASTHI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-02-21)
DEEPA JAIN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-02-21)
RAKESH GUPTA AND ANR. v. STATE OF U.P. AND 3 ORS. — Allahabad High Court (2018-02-20)
SATISH AND ANR. v. STATE OF U.P. AND 2 ORS. — Allahabad High Court (2018-02-20)