VIPIN SINHA,AJIT SINGH

808 recorded High Court judgment(s) · 2019–2019

Courts

Allahabad High Court

808

Disposed off/Decided on merits	630
Dismiss other than merit(DD/Non Prosec./Abated)	75
Allowed/Partly Allowed on merits	66
Dismissed on merits	37

STATE OF U.P. v. RIASAT AND OTHERS — Allahabad High Court (2019-12-04)
STATE OF U.P. v. SHIV MURAT VISHWAKARMA and 3 OTHERS — Allahabad High Court (2019-12-04)
STATE OF U.P. v. SMT. REKHA ALIAS GUDIYA — Allahabad High Court (2019-12-04)
STATE OF U.P. v. SATISH CHANDRA AND 2 OTHERS — Allahabad High Court (2019-11-27)
STATE OF U.P. v. AHSAN URF BONY — Allahabad High Court (2019-11-27)
RITESH JAISWAL AND ANOTHER v. State of U.P. AND 5 OTHERS — Allahabad High Court (2019-07-16)
PANKAJ RASTOGI AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-15)
MANOJ KUMAR AND 5 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-05)
CHOTTA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-05)
RAMENDRA SINGH AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-05)