LexVIPIN SINHA,AJIT KUMAR
96 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 96 |
Disposal nature
| Disposed off/Decided on merits | 86 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 5 |
| Allowed/Partly Allowed on merits | 4 |
| Dismissed on merits | 1 |
Recent judgments
- SUNIL KUMAR SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-18)
- NAND LAL AND 8 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-12)
- SAJID v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-12)
- JAMILA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-12)
- HARJINDAR SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-12)
- HARI NARAIN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-12)
- ROSHANI AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-12)
- POOJA DEVI AND 6 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-12)
- HARISH CHANDRA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-04-12)
- ANKIT KUMAR AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-12)