VIPIN SANGHI, . SANJEEV NARULA

773 recorded High Court judgment(s) · 2018–2020

Courts

Disposal nature

Recent judgments

• STEEL AUTHORITY OF INDIA LTD. v. DEPUTY COMMISSIONER OF INCOME TAX — Delhi High Court (2020-03-06)
• ALLIED ELECTRICALS v. COMMISSIONER, TRADE & TAXES & ANR. — Delhi High Court (2020-03-06)
• AARGUS GLOBAL LOGISTICS PVT. LTD. v. UNION OF INDIA & ANR. — Delhi High Court (2020-03-06)
• PRASHANT KUMAR SINHA v. UNION OF INDIA & ORS — Delhi High Court (2020-03-06)
• NIRJA JAIN v. INCOME TAX OFFICER - WARD 69(1) DELHI & ANR. — Delhi High Court (2020-03-06)
• NARESH BEHL v. 1. INCOME TAX OFFICER WARD NO. 35(8) OFFICE OF THE INCOME TAX & ANR. — Delhi High Court (2020-03-05)
• SUNIL GOEL v. 1. INCOME TAX OFFICER & ANR. — Delhi High Court (2020-03-05)
• PAWAN KUMAR GARG v. INCOME TAX OFFICER & ANR. — Delhi High Court (2020-03-05)
• M/S GRADE STACK LEARNING PRIVATE LIMITED v. COMMISSIONER OF INCOME TAX, NEW DELHI & ORS. — Delhi High Court (2020-03-05)
• SUSHIL KUMAR GARG v. INCOME TAX OFFICER & ANR. — Delhi High Court (2020-03-05)