VIPIN SANGHI, . REKHA PALLI

560 recorded High Court judgment(s) · 2017–2021

Courts

Disposal nature

Recent judgments

• SHEIKH M. MAROOF v. PHOENIX ARC PVT LTD & ORS. — Delhi High Court (2021-04-22)
• HASSAD FOOD COMPANY Q.S.C. v. RELIANCE ASSET RECONSTRUCTION COMPANY LIMITED — Delhi High Court (2021-04-14)
• MRIGANK MISHRA v. UNION OF INDIA THROUGH MINISTRY OF HOME AFFAIRS THROUGH ITS SECRETARY & ORS. — Delhi High Court (2021-04-13)
• SUSHIL KUMAR SINGH v. NORTH DELHI MUNICIPAL CORPORATION — Delhi High Court (2021-04-12)
• UNION OF INDIA v. MANRAJ ENTERPRISES — Delhi High Court (2021-04-12)
• STEEL AUTHORITY OF INDIA LIMITED v. M/S MOHAN STEEL LIMITED — Delhi High Court (2021-04-12)
• REGISTRAR COOPERATIVE SOCIETIES v. DEEPAK TYAGI AND ORS — Delhi High Court (2021-04-06)
• DSPC ENGINEERING PVT LTD v. MECON LTD — Delhi High Court (2021-03-23)
• PRAHLAD SINGH v. SEEMA @ VIDHYA — Delhi High Court (2021-03-19)
• M/S MIC ELECTRONICS LTD v. M/S DELHI METRO RAIL CORPORATION LTD & ANR — Delhi High Court (2021-03-04)