VIPIN SANGHI, . RAVINDRA MAITHANI

52 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• TARA RAM v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-05-15)
• SUMAN LAL v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-05-15)
• RINKY v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-05-15)
• PUSHPA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-05-15)
• M/S ADVITYA TECHNO SOLUTION PVT LTD THROUGH ITS DIRECTOR v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-02-22)
• S Y VEHICLE TESTING SERVICES DOIWALA DEHRADUN v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-02-22)
• PUSHPA PAL v. STATE OF UTTARAKHAND THROUGH SENIOR SUPERINTENDENT OF POLICE, DISTT. HARIDWAR — Uttarakhand High Court (2023-02-15)
• COMMITTEE OF MANAGEMENT PUNJAB SINDH KSHETRA INTER COLLEGE RISHIKESH v. SMT. ANITA — Uttarakhand High Court (2023-02-15)
• GOVIND BALLABH v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-02-14)
• SHYAM ARYA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-02-14)