LexVIPIN SANGHI, . RAMESH CHANDRA KHULBE
820 recorded High Court judgment(s) · 2007–2023
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 820 |
Disposal nature
| DISPOSED | 348 |
| DISMISSED | 252 |
| ALLOWED | 91 |
| DISMISSED AS WITHDRAWN | 80 |
| DISMISSED AS INFRUCTUOUS | 43 |
| DISMISSED IN DEFAULT | 6 |
Recent judgments
- ANUVRAT VERMA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-01-02)
- VINAY UPADHYAY v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-01-02)
- M/S COSNTRUCTION GALLERY HAVING ITS REGISTERED OFFICE v. UTTARAKHAND JAL VIDHYUT NIGAM LTD. — Uttarakhand High Court (2023-01-02)
- SUPAD KUMAR v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-01-02)
- SMT. RANJEETA PANT v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-01-02)
- SMT. TARA JOSHI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-01-02)
- SMT. NISHA RANI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-01-02)
- SUNDER SIGH CHAUHAN v. STATE OF UTTARAKHAND — Uttarakhand High Court (2022-12-23)
- STATE OF UTTARAKHAND THROUGH COMMISSIONER STATE COMMERCIAL TAX v. ESSGEE INDUSTRIES,10-11 — Uttarakhand High Court (2022-12-23)
- STATE OF UTTARAKHAND THROUGH COMMISSIONER STATE COMMERCIAL TAX v. SRF LTD KASHIPUR 2010-11 PRANTIY — Uttarakhand High Court (2022-12-23)