VIPIN SANGHI, . RAKESH THAPLIYAL

603 recorded High Court judgment(s) · 2008–2023

Courts

Disposal nature

Recent judgments

• PANKAJ KUMAR v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-10-19)
• MUNICIPAL P G COLLEGE MUSSOORIE DEHRADUN v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-10-18)
• SAURAV MANDAL v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-10-18)
• SUBHASH CHAND v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-10-18)
• AKHIL BHANDARI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-10-18)
• COMMITTEE OF MANAGEMENT , H.N. INTER COLLEGE v. SIMMY AGARWAL — Uttarakhand High Court (2023-10-18)
• GANESH CHANDRA BHATT v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-10-18)
• MOHAN LAL v. RESERVE BANK OF INDIA — Uttarakhand High Court (2023-10-18)
• KRISHANA PAL BHARADWAJ v. NAGAR PALIKA PARISHAD NAINITAL — Uttarakhand High Court (2023-10-17)
• M/S POLYPLEX CORPORATION LIMITED v. COMMISSIONER OF COMMERCIAL TAXES — Uttarakhand High Court (2023-10-17)