VIPIN SANGHI, . RAJNISH BHATNAGAR

392 recorded High Court judgment(s) · 2015–2024

Courts

Disposal nature

Recent judgments

• JCB INDIA LIMITED & ANR v. THE COMPETITION COMMSIION OF INDIA & ANR — Delhi High Court (2024-08-14)
• MACPOWER CNC MACHINES LIMITED v. UNION OF INDIA, THROUGH DEVELOPMENT COMMISSIONER MINISTRY OF MICRO SMALL AND MEDIUM ENTERPRISES (M — Delhi High Court (2020-12-24)
• MUKESH @ HADDI v. STATE (NCT OF DELHI) — Delhi High Court (2020-12-24)
• SONU @ HEMRAJ v. STATE (NCT OF DELHI) — Delhi High Court (2020-12-24)
• ANIL @ BAHUWA @ HAKLA v. STATE — Delhi High Court (2020-12-17)
• ARSHAD v. THE STATE GOVT OF NCT OF DELHI — Delhi High Court (2020-11-02)
• MUSTAKEEN @ BHURA v. STATE (GOVT.OF NCT DELHI) — Delhi High Court (2020-11-02)
• KAMAL v. STATE — Delhi High Court (2020-09-15)
• AMIT PAL SINGH v. UNION OF INDIA & ORS. — Delhi High Court (2020-09-11)
• GOPAL GUPTA v. UNION OF INDIA & ORS. — Delhi High Court (2020-09-11)