VIPIN SANGHI, . P.S.TEJI

176 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• COURTS ON ITS OWN MOTION v. MOHD.MAIRAJ PROPRIETOR M/S N M SHOE FACTORY — Delhi High Court (2018-11-16)
• GOPI NISHA MALLAH v. THE STATE — Delhi High Court (2018-09-04)
• JAMEEL v. STATE — Delhi High Court (2018-09-04)
• BALJIT SINGH v. STATE OF DELHI — Delhi High Court (2018-07-26)
• VIRENDER KUMAR & ANR v. THE STATE GOVT OF NCT OF DELHI — Delhi High Court (2018-07-19)
• COURT ON ITS OWN MOTION v. VIKAS @ VIKASH — Delhi High Court (2018-05-31)
• MAHESH KUMAR v. STATE, GOVT. OF NCT OF DELHI — Delhi High Court (2018-05-31)
• THE STATE GOVT OF NCT OF DELHI v. BITTU MANDAL — Delhi High Court (2018-05-30)
• PHOOL KUMARI v. GOVT. OF NCT OF DELHI & ORS — Delhi High Court (2018-05-30)
• RAJINDER KAUR & ANR. v. STATE (GOVT. OF NCT OF DELHI) & ANR. — Delhi High Court (2018-05-30)