VIPIN SANGHI,JASMEET SINGH

109 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• RAVI MOHAN KAUL v. STATE / GOVT OF NCT OF DELHI & ORS — Delhi High Court (2022-02-22)
• SHWETA KHURANA v. VINAY KHURANA — Delhi High Court (2022-02-18)
• VINAY KHURANA v. SHWETA KHURANA — Delhi High Court (2022-02-18)
• M/S MDC PHARMACEUTICALS LIMITED v. UNION OF INDIA & ORS. — Delhi High Court (2022-02-16)
• SHOBHA v. PUNJAB NATIONAL BANK — Delhi High Court (2022-02-14)
• INDIAN HIGHWAYS MANAGEMENT COMPANY LIMITED v. SOWIL LIMITED — Delhi High Court (2022-02-14)
• JASMEET KAUR v. PRAVEEN SINGH — Delhi High Court (2022-02-11)
• BRIGHT SHINE SERVICES v. UNION OF INDIA & ORS. — Delhi High Court (2022-02-08)
• PANKAJ SHARMA v. STATE ELECTION COMMISSION — Delhi High Court (2022-02-02)
• MS SANJAY AGRAWAL THROUUGH ITS PARTNER SIDDHARTH AGRAWAL v. NATIONAL PROJECTS CONSTRUCTION CORPORATION (NPCC) LTD THROUGH CHAIRMAN-CUM-MANAGING DIRECTOR — Delhi High Court (2022-01-31)