VIPIN SANGHI, . I.S.MEHTA

89 recorded High Court judgment(s) · 2016–2018

Courts

Disposal nature

Recent judgments

• SANOJ KUMAR @ SAJID KHAN v. STATE & ORS. — Delhi High Court (2018-10-17)
• RAKESH @ VAKIL @ BAKKU v. STATE — Delhi High Court (2018-10-16)
• SANJEEV SRIVASTAVA v. STATE (GOVT OF NCT OF DELHI) & ORS — Delhi High Court (2018-10-16)
• MAYANK BANSAL & ANR. v. STATE OF NCT & ORS. — Delhi High Court (2018-10-15)
• STATE OF NCT OF DELHI v. ISHWAR SINGH — Delhi High Court (2018-10-15)
• GOPI v. THE STATE ( GOVT OF NCT OF DELHI) & ORS — Delhi High Court (2018-10-15)
• SHRI SAJID ALI v. THE STATE (N.C.T. OF DELHI) & ORS. — Delhi High Court (2018-10-15)
• VIRENDER & ANR v. STATE — Delhi High Court (2018-10-12)
• COURT ON ITS OWN MOTION v. STATE — Delhi High Court (2018-10-12)
• STATE OF NCT OF DELHI v. MAHENDER SINGH @ RAJ SINGH — Delhi High Court (2018-10-12)