VIPIN SANGHI, . DEEPA SHARMA

198 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• HRITIK CHAWLA v. MODERN SCHOOL BARAKHAMBA AND ANR — Delhi High Court (2017-06-05)
• RAJENDER SINGH & ORS v. JET AIR PVT LTD & ANR — Delhi High Court (2017-05-31)
• SHIV DUTT v. DELHI DEVELOPMENT AUTHORITY & ORS. — Delhi High Court (2017-05-31)
• DYANESHWAR TEJRAO DESHMUKH v. PRASAR BHARTI AND ANR — Delhi High Court (2017-05-31)
• M/S ROOTS CORPORATION LIMITED v. NORTH DELHI MUNICIPAL CORPORATION & ORS — Delhi High Court (2017-05-31)
• LAND & BUILDING DEPARTMENT v. RAJVIR RANA & ORS — Delhi High Court (2017-05-31)
• M/S NARENDRA IMPEX PVT & ANR v. PUNJAB NATIONAL BANK — Delhi High Court (2017-05-31)
• UNION OF INDIA v. NIDHI CHHIBBER AND ANR — Delhi High Court (2017-05-31)
• URMILA DEVI v. UNION OF INDIA & ORS — Delhi High Court (2017-05-31)
• TAMANNA S. SINGH v. UNION OF INDIA & ORS — Delhi High Court (2017-05-31)