LexVIPIN SANGHI
3,558 recorded High Court judgment(s) · 2006–2023
Open in Lexace · Search this judge's casesCourts
| Delhi High Court | 3232 |
| Uttarakhand High Court | 326 |
Disposal nature
| (unspecified) | 3239 |
| DISPOSED | 178 |
| DISMISSED | 54 |
| DISMISSED AS WITHDRAWN | 38 |
| ALLOWED | 21 |
| DISMISSED AS INFRUCTUOUS | 17 |
| DISMISSED IN DEFAULT | 11 |
Recent judgments
- KAMAL VERMA v. CHIEF ENGINEER HEAD OF DEPARTMENT PUBLIC WORKS DEPARTMENT — Uttarakhand High Court (2023-09-29)
- KAMAL VERMA v. CHIEF ENGINEER HEAD OF DEPARTMENT — Uttarakhand High Court (2023-09-29)
- MS P S KHARAYAT v. UTTARAKHAND PEYJAL NIGAM — Uttarakhand High Court (2023-09-29)
- MS BUILDERS INDIA v. UNION OF INDIA — Uttarakhand High Court (2023-09-29)
- NATIONAL HEART INSTITUTE v. THE DIRECTOR GENERAL OF HEALTH SERVICES — Uttarakhand High Court (2023-09-29)
- MS B2 HOSPITALITY SERVICES v. VELMED HOSPITAL A UNIT OF BHARAT HEART AND SUPER SPECIALTY HOSPITALS — Uttarakhand High Court (2023-09-29)
- SURESH KUMAR TYAGI v. SECRETARY DISTRICT LEVEL DEVELOPMENT AUTHORITY — Uttarakhand High Court (2023-09-22)
- YOGESH SHARMA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-09-22)
- M/S BAGNATH ENTERPRISES TEHSIL ROAD BAGESHWAR v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-09-22)
- PATANJALI AYURVED LIMITED HAVING ITS REGISTERED OFFICE v. PARTH PATANJALI KENDRA PROPRIETORSHIP FIRM — Uttarakhand High Court (2023-09-01)