VIPIN SANGHI, . ALOK KUMAR VERMA

389 recorded High Court judgment(s) · 2019–2023

Courts

Disposal nature

Recent judgments

• Smt Shalini Negi v. State Of Uttarakhand AND OTHERS — Uttarakhand High Court (2023-10-03)
• KISHAN DATT SHARMA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-10-03)
• PRADEEP CHANDRA JOSHI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-10-03)
• SUSHMA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-10-03)
• SUO MOTU PIL IN THE MATTER OF ILLEGAL CONSTRUCTION IN CORBETT TIGER RESERVE v. UNION OF INDIA — Uttarakhand High Court (2023-09-06)
• ANU PANT v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-09-06)
• MAA BHAGWATI CONSTRUCTION COMPANY v. CHIEF ENGINEER LEVEL-I — Uttarakhand High Court (2023-09-04)
• STATE OF UTTARAKHAND v. NARAYAN DUTT PANDEY — Uttarakhand High Court (2023-09-04)
• STATE OF UTTARAKHAND v. MANORATH PANDAY — Uttarakhand High Court (2023-09-04)
• SWACHH SULABH FOUNDATION v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-08-01)