VIPIN SANGHI, . A. K. CHAWLA

403 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• JC BAMFORD EXCAVATORS LTD. v. DEPUTY DIRECTOR OF INCOME TAX — Delhi High Court (2019-05-28)
• SUNIL SACHDEVA & ORS v. K.K. BHARGAVA & ORS — Delhi High Court (2019-05-15)
• UNION OF INDIA AND ORS. v. CHANDRA KANTA — Delhi High Court (2019-03-08)
• NORTH DELHI MUNICIPAL CORPORATION v. INDERJEET SINGH — Delhi High Court (2019-03-08)
• GOVT. OF NCT OF DELHI AND ANR. v. MUKESH KUMAR YADAV — Delhi High Court (2019-03-08)
• GOVT OF NCT OF DELHI AND ANR v. PREETI SHARMA AND ANR — Delhi High Court (2019-03-08)
• UNION OF INDIA AND ANR. v. GANESH KUMAR — Delhi High Court (2019-03-08)
• UNION PUBLIC SERVICE COMMISSION v. DR. R J R KASIBHATLA AND ANR — Delhi High Court (2019-03-07)
• GOVT. OF NCT OF DELHI AND ORS. v. SUNIL KUMAR YADAV — Delhi High Court (2019-03-07)
• N D BHAGATKAR v. UNION OF INDIA AND ANR — Delhi High Court (2019-03-07)