VIPIN CHANDRA DIXIT

5,204 recorded High Court judgment(s) · 2019–2025

Courts

Allahabad High Court

5204

Disposed off/Decided on merits	1705
Allowed/Partly Allowed on merits	1671
Dismiss other than merit(DD/Non Prosec./Abated)	718
Decided by Lok Adalat	412
Dismissed on merits	392
Allowed/Partly Allowed on merits/Granted	83
DISMISSED AS WITHDRAWN	76
DISMISSED AS NOT PRESSED	61

RAM AUTAR v. SHRI NATH — Allahabad High Court (2025-05-12)
CHANDRA BHAN v. CHUNNI LAL — Allahabad High Court (2025-05-12)
SIDDHARTH TAPADIA v. MH. SHAHID AND OTHERS — Allahabad High Court (2025-04-30)
DEORAJ SONKAR AND ANOTHER v. ORIENTAL INSURANCE CO LTD AND ANOTHER — Allahabad High Court (2025-04-24)
SMT. MEERA SINGH and OTHERS v. THE NEW INDIA INSURANCE CO. LTD. and ANOTHER — Allahabad High Court (2025-04-23)
KANHAIYA KAUSHAL v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO — Allahabad High Court (2024-10-04)
AJEET KUMAR GUPTA v. STATE OF U.P. THRU. SECY. DEPTT. OF HOME LKO. — Allahabad High Court (2024-09-13)
ANJANI KAUSHAL @ ANJANI KUMAR KAUSHAL v. STATE OF U.P. THRU. PRIN. SECY. HOME, LUCKNOW — Allahabad High Court (2024-09-13)
NEELAM KAUSHAL v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. — Allahabad High Court (2024-09-13)
VASUDEV GOSWAMI @ BASUDEV GOSWAMI v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. — Allahabad High Court (2024-09-13)