LexVINOD S. BHARDWAJ
17,204 recorded High Court judgment(s) · 2021–2026
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 17204 |
Disposal nature
| DISPOSED OF | 9821 |
| DISMISSED | 4014 |
| ALLOWED | 3369 |
Recent judgments
- SATNAM SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-29)
- RAKESH KUMAR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-29)
- SUMIT KUMAR BINDAL AND ANR v. M/S CHOTTU RAM SUMER SINGH — Punjab & Haryana High Court (2026-05-29)
- ARSHPREET SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-29)
- NEELAM RANI v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-29)
- SUNNY ALIAS SWARAN v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)
- PAWAN ALIAS PAMMU AND ANOTHER v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)
- JASWINDER SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-29)
- SAJAN AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-29)
- ONKAR SINGH AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-29)