LexVINOD PRASAD,. S.K.SAHOO
323 recorded High Court judgment(s) · 2014–2016
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 323 |
Disposal nature
| Dismissed | 192 |
| Disposed Off | 98 |
| Allowed | 17 |
| Partly Allowed | 6 |
| Dismissed For Default/Non-Prosecution | 3 |
| Rejected | 3 |
| Withdrawn | 3 |
| Infructuous | 1 |
Recent judgments
- STATE OF ORISSA v. SUDHA SINGH, SUPERINTENDENT OF POLICE,JAGATSINGHPUR — Orissa High Court (2016-01-21)
- BIPIN KU.SAMAL v. MINERVA SWAIN/@SAMAL — Orissa High Court (2016-01-05)
- PANDA@MAHESWAR SARAN v. STATE — Orissa High Court (2016-01-05)
- PAILA SANTA v. STATE — Orissa High Court (2016-01-05)
- MUGURI KULUSIKA v. STATE — Orissa High Court (2016-01-05)
- ANIL PRADHAN v. STATE — Orissa High Court (2015-12-22)
- PARMANANDA NAYAK v. CHIEF MANAGER,UCO BANK — Orissa High Court (2015-12-22)
- MADRASI CHAMPIA v. STATE — Orissa High Court (2015-12-22)
- RANJAN v. SANJAY — Orissa High Court (2015-12-22)
- PRASANTA BEHERA v. COLLECTOR and D.M.,KHORDHA — Orissa High Court (2015-12-11)