LexVINOD PRASAD,. RAGHUBIR DASH
79 recorded High Court judgment(s) · 2014–2015
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 79 |
Disposal nature
| Dismissed | 45 |
| Disposed Off | 24 |
| Allowed | 4 |
| Rejected | 2 |
| Dismissed For Default/Non-Prosecution | 1 |
| Partly Allowed | 1 |
| Withdrawn | 1 |
| Infructuous | 1 |
Recent judgments
- STATE OF ORISSA v. PITAMBAR GOIPOI — Orissa High Court (2015-11-19)
- RAJU@RAJENDRA DASH v. STATE — Orissa High Court (2015-11-19)
- ADIKANDA JAGADAL v. STATE — Orissa High Court (2015-11-19)
- AMARENDRA SARANGI v. GAGAN BIHARI DHAL — Orissa High Court (2015-10-08)
- TRUPTIMAYEE PATTNAIK v. SALIL KU.MOHANTY — Orissa High Court (2015-10-05)
- ANKITA MOHAPATRA v. ARABINDA MOHAPATRA — Orissa High Court (2015-10-05)
- PRAKASH CH.MISHRA v. STATE OF ORISSA — Orissa High Court (2015-10-05)
- CHANDRA S.PATRO v. MADHUSUDAN PADHY — Orissa High Court (2015-10-05)
- SALIL KU.MOHANTY v. TRUPTIMAYEE PATTNAIK — Orissa High Court (2015-10-05)
- BINOD GOCHHAYAT v. STATE OF ODISHA — Orissa High Court (2015-10-05)