VINOD PRASAD,. K.R.MOHAPATRA

155 recorded High Court judgment(s) · 2016–2016

Courts

Orissa High Court

155

Dismissed	59
Disposed Off	48
Allowed	16
Withdrawn	12
Infructuous	8
Partly Allowed	7
Rejected	4
Dismissed For Default/Non-Prosecution	1

O.F.D.C.LTD. v. DEBARCHAN PRADHAN — Orissa High Court (2016-11-24)
ARAKSHITA PRADHAN v. STATE — Orissa High Court (2016-11-24)
BALAJI NAIK v. STATE OF ORISSA — Orissa High Court (2016-11-24)
SANTOSH KALO@TINKU v. STATE OF ORISSA — Orissa High Court (2016-11-24)
DEEPAK PRADHAN v. STATE OF ORISSA — Orissa High Court (2016-11-24)
KUNAL RAZAK v. STATE — Orissa High Court (2016-11-18)
SARAT CHANDRA BIJAYASINGH v. STATE OF ORISSA — Orissa High Court (2016-11-17)
BIKEN BARLA@MUNDA v. STATE OF ORISSA — Orissa High Court (2016-11-17)
BHASKAR CHANDRA NAYAK v. STATE OF ORISSA — Orissa High Court (2016-11-17)
HARIHAR DASH v. STATE OF ORISSA — Orissa High Court (2016-11-16)