LexVINOD PRASAD,. BISWANATH RATH
164 recorded High Court judgment(s) · 2014–2016
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 164 |
Disposal nature
| Dismissed | 109 |
| Disposed Off | 23 |
| Allowed | 16 |
| Withdrawn | 7 |
| Dismissed For Default/Non-Prosecution | 5 |
| Partly Allowed | 2 |
| Converted | 1 |
| Rejected | 1 |
Recent judgments
- BIJAY KUMAR PADHY@BIJI PADHY v. CHAIRMAN, SSRB, ORISSA — Orissa High Court (2016-11-24)
- AKSHYA KU.SAHU v. STATE — Orissa High Court (2016-09-27)
- ASHISH SINGH@NITESH v. STATE — Orissa High Court (2016-09-21)
- BALI NAIK v. STATE — Orissa High Court (2016-08-26)
- HIMANSU BHUSAN DAS v. SUNITA DAS@PATTANAIK — Orissa High Court (2016-08-23)
- HENA M.MANGARAJ v. BIJAYA KU.SAMAL — Orissa High Court (2016-08-23)
- SUKANTA KANUNGO v. SAKUNTALA KANUNGO — Orissa High Court (2016-08-23)
- S.JYOTIRANJAN v. GOVT.OF ODISHA — Orissa High Court (2016-08-23)
- ODISHA INDUSTRIAL v. BHUPAL S.TRIPATHY — Orissa High Court (2016-08-23)
- SUBRAT KU.PRADHAN v. SOURAVALAXMI NAYAK — Orissa High Court (2016-08-23)