VINOD PRASAD,. BISWAJIT MOHANTY

35 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• SUCHITRA MOHANTY v. PRADIP KU.JENA — Orissa High Court (2016-09-28)
• TANKADHAR BEMAL v. STATE — Orissa High Court (2016-09-24)
• MADHUSMITA PUJARI v. PARTHA S.MISHRA — Orissa High Court (2016-02-22)
• MADHUSMITA PUJARI v. PARTHA S.MISHRA — Orissa High Court (2016-02-22)
• ANIL KU.MOHAPATRA v. STATE — Orissa High Court (2016-02-19)
• MONISHA SHARMA v. ASHIS SHARMA — Orissa High Court (2016-01-22)
• DR.SMT.PRATIMA MISHRA v. G.B.G.SHARMA — Orissa High Court (2016-01-21)
• NIRANJAN NAYAK v. STATE — Orissa High Court (2016-01-21)
• KALINGA COMMERCIAL CORPORATION LTD. v. HEMANTA KANORIA — Orissa High Court (2016-01-20)
• NANDA KISHORE SAHU v. APARAJITA SARANGI — Orissa High Court (2016-01-20)