LexVINOD PRASAD
99 recorded High Court judgment(s) · 2014–2016
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 99 |
Disposal nature
| Allowed | 52 |
| Rejected | 36 |
| Dismissed | 4 |
| Disposed Off | 4 |
| Withdrawn | 1 |
| Partly Allowed | 1 |
| Not Pressed | 1 |
Recent judgments
- KALIA GOUDA v. STATE OF ORISSA — Orissa High Court (2016-10-07)
- BABU@UMAKANTA BEHERA v. STATE OF ORISSA — Orissa High Court (2016-10-07)
- GANDETI BANGARU v. STATE OF ORISSA — Orissa High Court (2016-10-07)
- JAGA@JAGANNATH DAS v. STATE OF ORISSA — Orissa High Court (2016-10-07)
- JAGANNATH SAHU v. STATE OF ORISSA — Orissa High Court (2016-10-07)
- PRAKASH KUMBHAR@PRAKASH KUMAR KUMBHAR v. STATE OF ORISSA — Orissa High Court (2016-10-07)
- GAGAN NAIK v. STATE OF ORISSA — Orissa High Court (2016-10-07)
- ARJUN LAKRA v. STATE OF ORISSA — Orissa High Court (2016-10-07)
- SUBRAT KU.SAHU v. STATE OF ORISSA — Orissa High Court (2016-10-07)
- PURNA MISHRA v. STATE OF ORISSA — Orissa High Court (2016-10-07)