VINOD KUMAR SINHA,. KISHORE K. MANDAL

23 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• Sumit Mishra v. The State Of Bihar — Patna High Court (2018-01-10)
• Upadhyay Yadav v. The State Of Bihar — Patna High Court (2018-01-05)
• BAJARU and ANR v. STATE OF BIHAR — Patna High Court (2018-01-03)
• Munna Rai v. The State Of Bihar — Patna High Court (2017-12-22)
• Lal Deo Rai v. The State Of Bihar — Patna High Court (2017-12-22)
• Avinash Kumar v. The State Of Bihar Through Economic Offence, Bihar, Patna — Patna High Court (2017-12-21)
• Manoj Sharma v. State Of Bihar and Anr — Patna High Court (2017-12-21)
• Sujit Kumar v. The State Of Bihar Through Economic Offences, Bihar, Patna — Patna High Court (2017-12-21)
• Neck Mohammad @ Raj Mohammad @ Nek Mohammad v. The State Of Bihar — Patna High Court (2017-12-19)
• Ram Dinesh Mahto v. The State Of Bihar — Patna High Court (2017-12-19)