LexVINOD KUMAR SINHA
33,846 recorded High Court judgment(s) · 2016–2020
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 33846 |
Disposal nature
| BAIL GRANTED | 17736 |
| DISMISSED | 6873 |
| DISPOSED | 5318 |
| ALLOWED | 2497 |
| WITHDRAWN | 874 |
| REJECTED | 213 |
| DISPOSAL WITH OBSERVATION | 145 |
| D.F.D. FOR NON APPEARANCE | 59 |
Recent judgments
- SINTU KUMAR v. The State of Bihar — Patna High Court (2020-03-20)
- MD. RAJA @ MD.JAMIRUDDIN @ JARMUDDIN @ MD.RAJA ALI v. The State of Bihar — Patna High Court (2020-03-20)
- ASHOK KUMAR v. The State of Bihar — Patna High Court (2020-03-20)
- PARSHURAM SINGH @ PASHURAM SINGH v. The State of Bihar — Patna High Court (2020-03-20)
- DEEPAK KUMAR v. The State of Bihar — Patna High Court (2020-03-20)
- SHEO MANGAL PASWAN v. The State of Bihar — Patna High Court (2020-03-20)
- ANAND YADAV v. THE STATE OF BIHAR — Patna High Court (2020-03-20)
- DHANANJAY MODI v. The State of Bihar — Patna High Court (2020-03-20)
- NITISH KUMAR v. The State of Bihar — Patna High Court (2020-03-20)
- BALMIKI YADAV @ BHUTI YADAV v. THE STATE OF BIHAR — Patna High Court (2020-03-20)