VINOD KUMAR SHARMA

2,404 recorded High Court judgment(s) · 1997–2024

Courts

Disposal nature

Recent judgments

• MOHD. ISHAK v. KHUSHI AND OTHERS — Punjab & Haryana High Court (2024-04-10)
• RAMA @ RAM GIRI v. BHARAT — Punjab & Haryana High Court (2018-08-07)
• RAM MEHAR AND OTHERS v. SAJJANO DEVI AND OTHERS — Punjab & Haryana High Court (2018-05-25)
• JAGJIT SINGH & ORS. v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2017-01-16)
• SHIV KUMAR AND OTHERS v. BAL KISHAN AND OTHERS — Punjab & Haryana High Court (2016-08-05)
• COMMISSIONER OF INCOME TAX v. M/S FREEMAN MEASURES LTD — Punjab & Haryana High Court (2016-05-02)
• KISHNO DEVI ETC. v. UNION OF INDIA ETC. — Punjab & Haryana High Court (2016-02-17)
• PARDEEP KUMAR GOYAL v. SURINDER KAUR — Punjab & Haryana High Court (2016-01-06)
• JAGANNATH BANSAL v. PREM CHAND BANSAL AND ORS. — Punjab & Haryana High Court (2015-12-07)
• DHANNA SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2015-09-07)