LexVINOD KUMAR BHARWANI
8,182 recorded High Court judgment(s) · 2021–2026
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 8182 |
Disposal nature
| ALLOWED | 4461 |
| DISMISSED | 2280 |
| DISPOSED OF | 1087 |
| WITHDRAWN | 287 |
| PARTLY ALLOWED | 34 |
| COMPROMISED | 9 |
| BOGUS | 7 |
| PEREMPTORY | 5 |
Recent judgments
- ASHUTOSH SHARMA S/O SHRI SORAUBH SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-26)
- PAHALWAN SINGH S/O MADAN LAL, v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-26)
- SHIV PRASAD S/O SH. RAM GOPAL v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-26)
- DR. RAJ ISHWAR D. KHARE S/O LATE SHRI DURGA DAYAL KHARE v. DR. SRINIVASAN RAMANATHAN S/O SHRI KUPPASWAMI — Rajasthan High Court (2026-05-25)
- MOHAMMED SAMEER @ LALA SON OF SALEEM v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-25)
- SMT. SANTOSH DEVI MEENA W/O SHRI BHAGIRATH MEENA v. SMT. SUDHA DEVI W/O SHRI MAHESH KUMAR MEENA — Rajasthan High Court (2026-05-25)
- SMT. GOPALI DEVI WIFE OF SHRI GOPAL LAL SHARMA v. RAMESHWAR PRASAD — Rajasthan High Court (2026-05-25)
- MANIRAM SON OF SHRI BUDHRAM v. BAJRANG SINGH SON OF SHRI SHYAM SINGH RAJPUT — Rajasthan High Court (2026-05-22)
- UMESH KUMAR S/O SHRI MAHESH CHAND v. UNION OF INDIA — Rajasthan High Court (2026-05-21)
- SITARAM S/O LATE SHRI MOOLCHAND v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-21)